Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 4 in Punjab Home Guards Rules, 1963 4. Organization of Home Guards. [Section 9(b)] - Home Guards Unit I and Home Guards Unit II shall be organized in such manner as the Commandant-General or the Gram Raksha Dal Chief, as the case may be, with the prior approval of the Government, decide by an order in writing.
