Madhya Pradesh High Court
Mohan Jat vs The State Of Madhya Pradesh on 13 February, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 7068 of 2023 (MOHAN JAT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-02-2024 Parties through their counsel.
Ms. Geetanjali Chaurasia, counsel for the State further seeks and is granted two weeks time as a last indulgence to take instructions in the matter.
List in the week commencing 04/03/2024.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 2/13/2024 3:50:56 PM