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[Cites 0, Cited by 1] [Section 9A] [Entire Act]

State of West Bengal - Subsection

Section 9A(2) in The West Bengal Valuation Board Act, 1978

(2)The Board shall publish the draft valuation list, prepared under subsection (1), in such manner, as may be prescribed and shall specify a date within which an application for objection to the draft valuation list may be filed.