Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 96 in Instructions Relating to Liquor 96. No allowance for transit wastage. - No allowance shall be made on account of wastage of ganja in transit from the producing district to the wholesale warehouse, or from the wholesale warehouse to the shops of retails.
