Section 3(3)(a) in The Indian Police Service (Regulation of Seniority) Rules, 1988

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Union of India - Subsection

Section 3(3)(a) in The Indian Police Service (Regulation of Seniority) Rules, 1988

(a)for the service rendered by him upto twenty one years, he shall be given a weightage of one year for every completed three years of service, subject to a minimum of four years:

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Union of India - Subsection

Section 3(3)(a) in The Indian Police Service (Regulation of Seniority) Rules, 1988