Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 278 in Goa Prisons Rules, 2006

278. Playing of indoor games by Class I prisoners.

- Prisoners in Class I shall be allowed to play chess, draughts and carom at their own cost.