Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Clinical Establishments (Registration And Regulation) Act, 2010

(1)Clinical establishment of different systems shall be classified into such categories, as may be prescribed by the Central Government, from time to time.