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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(g) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(g)The State Government reserves the right to reject any bid without assigning any reason therefor or to withdraw any lots or plots from auction at any time without assigning any reason.