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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(h) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975

(h)[ "selection" means selection made for promotion on the basis of merit and suitability with due regard to seniority;] [Inserted by Orissa Act 22 of 1987.]