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Calcutta High Court (Appellete Side)

Akb Darjeeling Himalayan Gorkha Sewa ... vs The State Of West Bengal & Ors on 15 May, 2015

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

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 84   15.5.15                    W.P. 6666 (W) of 2015
akb                            Darjeeling Himalayan Gorkha Sewa Samiti
                                              -Versus-
                                The State of West Bengal & Ors.


                Mr. Tapan Kumar Mukherjee
                Mr. Nilotpal Chatterjee             ...For the State Respondents

Mr. N.C. Bihani Ms. Papiya Banerjee Bihani ...For the Election Commission None appears on behalf of the petitioner when the matter is called on.

List it third week of June, 2015 under the same heading.

Affidavit-in-opposition and affidavit-in-reply be filed in the meantime as per the earlier direction of this Court.

( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )