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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Assam - Subsection

Section 120(7) in Assam Panchayat Act, 1994

(7)A Gaon Panchayat, Anchalik Panchayat or Zilla Parishad constituted under sub-section (6) shall continue only for the reminder of the period for which the dissolved Gaon Panchayat, Anchalik Panchayat or Zilla Parishad would have continued had it not been dissolve.