Kerala High Court
Silpa Shaji vs Satheesh K.S on 15 March, 2022
Author: Anil K. Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Tuesday, the 15th day of March 2022 / 24th Phalguna, 1943
TR.APPEAL(C) NO. 2 OF 2022
AGAINST THE ORDER DATED 01/02/2022 IN TR.P(C).NO.580/2021 OF THIS HONOURABLE
COURT
APPELLANT/PETITIONER:
SILPA SHAJI,
AGED 27, D/O.SHAJI, 3RD FLOOR, GRACE APARTMENTS,
KUNNUMPURAM, PADAMUGAL, VAZHAKALA, ERNAKULAM, PIN-682030,
NOW RESIDING AT FLAT NO.11A, NUCLEUS SAFFRON, MASTER ROAD,
VADUTHALA, ERNAKULAM, PIN-682023.
BY SRI.U.JAYAKRISHNAN, Advocate for the petitioner
RESPONDENTS/RESPONDENTS:
1. SATHEESH K.S.,
AGED 36 YEARS, S/O.SASIDHARAN, KAPPAYIL HOUSE, CHENGANNUR,
CHETHAKKAL P.O., PATHANAMTHITTA DISTRICT, PIN-689677.
2. K.R. SASIDHARAN,
AGED 72 YEARS, KAPPAYIL HOUSE, CHENGANNUR,
CHETHAKKAL P.O., PATHANAMTHITTA DISTRICT, PIN-689677.
3. RAMANI,
AGED 67 YEARS, KAPPAYIL HOUSE, CHENGANNUR,
CHETHAKKAL P.O., PATHANAMTHITTA DISTRICT, PIN-689677.
THIS TRANSFER APPEAL(CIVIL) HAVING COME UP FOR ORDERS ON
15.03.2022, UPON PERUSING THE PETITION, THE COURT ON THE SAME DAY PASSED
THE FOLLOWING:
ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
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Transfer Appeal(Civil) No.2 of 2022
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Dated this the 15th day of March, 2022
ORDER
Anil K. Narendran, J.
In order to explore the possibility of settlement by mediation, the petitioner and the 1st respondent are directed to appear before the Nodal Officer, Ernakulam Mediation Centre, in the premises of this Court, on 21.03.2022 at 10.15 a.m. List on 25.03.2022, along with the report of the Mediator.
Sd/-
ANIL K. NARENDRAN, JUDGE Sd/-
P.G. AJITHKUMAR, JUDGE PV 15-03-2022 /True Copy/ Assistant Registrar