Madhya Pradesh High Court
Mohd. Farukh @ Farukh Nazmi vs The State Of Madhya Pradesh on 8 July, 2019
1 MCRC-27794-2019 The High Court Of Madhya Pradesh MCRC-27794-2019 (MOHD. FARUKH @ FARUKH NAZMI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 08-07-2019 Parties through their counsel. As prayed by the learned counsel for the applicant, list on 11.7.2019.
(J. P. GUPTA) JUDGE vivek Digitally signed by VIVEK KUMAR TRIPATHI Date: 08/07/2019 18:29:20