Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 42 in The Orissa Homoeopathic Regulations, 1972

42.

The Invigilator will ensure that the answer books of candidates are properly stitched together, that the answer books contain the roll number, subject, etc., that the answer book delivered to the Presiding Officer are serially arranged, and none of the candidate leave the room without delivering .his/her answer book even if no question is attempted.