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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960

(1)If all the persons having an interest in a vessel. whether as owner or mortgage, desire that the registry of the vessel should be transferred from one port to another, they may apply in SVR Form VII to the registrar of the port of registry for such transfer.