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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Jharkhand - Subsection

Section 91(iv) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iv)The appellate or the revisional authority, as the case may be, in disposing the appeal or revision, may confirm, annul, reduce or enhance or otherwise modify the order of assessment or appeal or set aside the assessment, penalty or both and direct the authority concerned to pass a fresh order after further enquiry.