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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(b) in Maharashtra Housing (Regulation And Development) Act, 2012

(b)make full and true disclosure of all encumbrances on such land, including any right, title, interest or claim of any party in or over such land;