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[Cites 0, Cited by 2] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(d) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(d)declare that regulating the marketing of any notified agricultural produce in any notified market area shall cease or that the marketing of any agricultural produce hitherto not regulated shall be regulated in any notified market area: