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[Cites 0, Cited by 2] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(2) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(2)The Cane Officer shall examine the proposal and submit his recommendations before the Cane Commissioner within fifteen days of the receipt of the said proposal with a copy to the concerned Joint/ Assistant Cane Commissioner and the Collector of the District.