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Supreme Court - Daily Orders

Insurance Regulatory And Development ... vs Alankit Insurance Tpa Ltd on 28 August, 2025

     ITEM NO.117                          COURT NO.6                 SECTION XVII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                   Civil Appeal No(s).2849/2022

     INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA
                                                           Appellant(s)

                                                VERSUS

     ALANKIT INSURANCE TPA LTD.                                        Respondent(s)

     IA No. 54258/2022 - EX-PARTE STAY
     IA No. 54260/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Date : 28-08-2025 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Appellant(s) Mr. Abhishek Singh, Adv.
For M/S. K Ashar & Co., AOR For Respondent(s) Mr. Kumar Vaibhaw, Adv.
Mr. Lzafeer Ahmad B.F., AOR UPON hearing the counsel the Court made the following O R D E R List on 10.09.2025.
(SATISH KUMAR YADAV) (POOJA SHARMA) ADDITOINAL REGISTRAR COURT MASTER (NSH) Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2025.08.30 12:57:05 IST Reason: