Supreme Court - Daily Orders
Insurance Regulatory And Development ... vs Alankit Insurance Tpa Ltd on 28 August, 2025
ITEM NO.117 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2849/2022
INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA
Appellant(s)
VERSUS
ALANKIT INSURANCE TPA LTD. Respondent(s)
IA No. 54258/2022 - EX-PARTE STAY
IA No. 54260/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 28-08-2025 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Appellant(s) Mr. Abhishek Singh, Adv.
For M/S. K Ashar & Co., AOR For Respondent(s) Mr. Kumar Vaibhaw, Adv.
Mr. Lzafeer Ahmad B.F., AOR UPON hearing the counsel the Court made the following O R D E R List on 10.09.2025.
(SATISH KUMAR YADAV) (POOJA SHARMA) ADDITOINAL REGISTRAR COURT MASTER (NSH) Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2025.08.30 12:57:05 IST Reason: