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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 31(1)(f) in Arunachal Pradesh Municipal Elections Act, 2009

(f)has, directly or indirectly by himself or by his partner or employer or any employee, any share or interest in any contract or employment with, by, or on behalf of, the Municipality; or