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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(1)(d) in The Rabindra Mukta Vidyalaya Act, 2001

(d)all other sums received by or on behalf of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] from any other source.