Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Constitution Subarticle Section 3(b) in THE CONSTITUTION (NINETY-EIGHTH AMENDMENT) ACT, 2012 (b)provide for equitable allocation of funds for development over the said region subject to the requirements of the State as a whole;
