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[Cites 0, Cited by 1] [Article 336] [Constitution]

Constitution Subarticle

Article 336(2) in Constitution of India

(2)Nothing in clause (1) shall bar the appointment of members of the Anglo-Indian community to posts other than, or in addition to, those reserved for the community under that clause if such members are found qualified for appointment on merit as compared with the members of other communities.