Madhya Pradesh High Court
Ramkaran Nagar vs Divisional Commissioner on 28 August, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR.NO.1433/2023,MCRC.NO.40982/2022,CRR.NO.3448/2023,M.P.NO. 4610/2023,MCRC.NO.35407/2023,59853/2022,S.ANO.315/2008,F.ANO.706/ 2011,W.P.NO.21115/2017,M.A.NO.1322/2022,216/23,3702/23,3376/23,MCR C.NO.21317/2023,S.A.NO.1469/2023,S.A.NO.1604/2023,S.A.NO.1959/2023, M.P.NO.4689/23,M.P.NO.4963/23,M.P.NO.4994/23,M.A.NO.5081/23,W.P.N O.21371/23,21898/23,29956/22,R.P.NO.671/23,M.P.NO.3439/23,W.P.NO.164 14/23,18212/23,CRR.NO.3526/23,MCRC,N0.4064/22,CRR.NO.2172/22,375 2/23,CRR.NO.1531/23,1039/23,2203/23,274/23,491/23,2667/23,S.A.NO.2449 /18,W.P.NO.23377/18,25079/18,21272/19,28262/19,M.P.NO.3353/20,3365/20, W.P.NO.585/22,M.P.NO.1271/22,2562/22,3057/22,M.A.NO.5473/22,5474/22, W.P.NO.21197/22,29477/22,29461/22,M.P.NO.4217/23,287/21,1135/22,W.P,N O.1979/2010,9866/12,7429/15,7434/15,9998/20,14226/20, 14804/20,14909/20,15736/20,15759/20,18685/22, Indore, Dated: 28.8.2023.
Due to paucity of time, the above mentioned cases could not be taken up and this common order is being passed.
Let the same be listed after one week.
Signed copy of this order be placed in all above mentioned cases.
Interim relief, if any, to continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE DAS Signature Not Verified Signed by: REENA SUDHIR DAS Signing time: 29-Aug-23 10:16:07 AM