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Union of India - Section

Section 34 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

34. Pilots to give information of any alternations in navigational marks, etc.

- A Pilot who has observed any alternation in the depth of the channels, or noticed that any buoys, beacons or light vessels have been driven away, broken down, damaged, or shifted from position, or become aware of any circumstance likely to affect the safety of navigational shall forthwith send a detailed report thereof in writing to the Deputy Conservator.