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[Cites 0, Cited by 0] [Section 175] [Entire Act]

Greater Bengaluru City Corporation -

Section 175(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The Corporation shall have such powers, authority andresponsibilities, as prescribed, to enable it to function as an institution of self-government in respect of the matters entrusted to it.