Orissa High Court
Koraput Central Co vs Appellate .... Opposite Parties on 13 September, 2023
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No. 19588 of 2023
Koraput Central Co- .... Petitioner
operative Bank Ltd.
Mr. B.Sahoo,
Advocate
-Versus -
Appellate .... Opposite Parties
Authority under
Payment of Gratuity
Act, Bhubaneswar and
others
Additional Standing Counsel
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER_ 13.09.2023 Order No. 1. This matter is taken up through hybrid mode.
01. 2. Office notes indicates that notice has been served upon opposite party Nos. 2 and 3 but A.D. from opposite party No. 1 has not returned.
3. Office to tag the ascertain the service of notice from the postal tracking report.
4. List this matter on 11.10.2023.
5. Interim order passed earlier shall continue till the next date.
(Sashikanta Mishra) Judge Signature Not Verified Digitally Signed Signed by:deepak DEEPAK PARIDA Reason: Authentication Location: OHC,Cuttack Date: 18-Sep-2023 11:26:41 Page 1 of 1