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Orissa High Court

Koraput Central Co vs Appellate .... Opposite Parties on 13 September, 2023

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                W.P.(C). No. 19588 of 2023

                      Koraput Central Co-                  ....                         Petitioner
                      operative Bank Ltd.
                                                                                  Mr. B.Sahoo,
                                                                                      Advocate
                                                            -Versus -
                      Appellate                              ....               Opposite Parties
                      Authority      under
                      Payment of Gratuity
                      Act, Bhubaneswar and
                      others
                                                                  Additional Standing Counsel


                                        CORAM:
                                          JUSTICE SASHIKANTA MISHRA

ORDER_ 13.09.2023 Order No. 1. This matter is taken up through hybrid mode.

01. 2. Office notes indicates that notice has been served upon opposite party Nos. 2 and 3 but A.D. from opposite party No. 1 has not returned.

3. Office to tag the ascertain the service of notice from the postal tracking report.

4. List this matter on 11.10.2023.

5. Interim order passed earlier shall continue till the next date.

(Sashikanta Mishra) Judge Signature Not Verified Digitally Signed Signed by:deepak DEEPAK PARIDA Reason: Authentication Location: OHC,Cuttack Date: 18-Sep-2023 11:26:41 Page 1 of 1