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Calcutta High Court (Appellete Side)

Arpita Maiti vs Sabina Yeasmin & Ors on 27 September, 2023

19      27.9.2023                     MAT 480 of 2023
                                               with
Ct-08                                  I.A No. CAN 1 of 2023

                                           Arpita Maiti
                                               Vs.
                                      Sabina Yeasmin & Ors.
ar
                       Dr. Sutunu Kumar Patra
                       Ms. Supriya Dubey
                                       ... For the WBCSSC

                       Mr. Jayanta Samanta
                       Mr. Kushan Biswas
                                  ... For the State


                       1.

The appellant is not represented nor any accommodation is prayed for on behalf of the appellant.

2. It appears that the appellant is not interested to proceed with the appeal.

3. In view of the above, the appeal and the connected application stand dismissed for default.

However, there will be no order as to costs. (Uday Kumar,J.) (Soumen Sen, J.) 2