Calcutta High Court (Appellete Side)
Arpita Maiti vs Sabina Yeasmin & Ors on 27 September, 2023
19 27.9.2023 MAT 480 of 2023
with
Ct-08 I.A No. CAN 1 of 2023
Arpita Maiti
Vs.
Sabina Yeasmin & Ors.
ar
Dr. Sutunu Kumar Patra
Ms. Supriya Dubey
... For the WBCSSC
Mr. Jayanta Samanta
Mr. Kushan Biswas
... For the State
1.The appellant is not represented nor any accommodation is prayed for on behalf of the appellant.
2. It appears that the appellant is not interested to proceed with the appeal.
3. In view of the above, the appeal and the connected application stand dismissed for default.
However, there will be no order as to costs. (Uday Kumar,J.) (Soumen Sen, J.) 2