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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3)(a) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(a)Urban Development Authority areas and special Development Authority areas as notified by the Government under the provisions of the Andhra Pradesh Urban Areas (Development) Act, 1975;