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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(3)(c) in Bihar Electricity Regulatory Commission (Fees, Fines and Charges) Regulations, 2019

(c)the loss or degree of harassment caused to any person(s) as a result of the non-compliance or violation; and