Section 3(3)(c) in The Gujarat Professional Civil Engineers Act, 2006

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State of Gujarat - Subsection

Section 3(3)(c) in The Gujarat Professional Civil Engineers Act, 2006

(c)one person to be appointed by the Director of Technical Education, Gujarat State, from amongst the professors in the faculties of the civil engineering and applied mechanics of the Universities established by law in the State and the professors of colleges affiliated to such Universities, imparting education in civil engineering, ex-officio,

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State of Gujarat - Subsection

Section 3(3)(c) in The Gujarat Professional Civil Engineers Act, 2006