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[Cites 0, Cited by 0] [Section 232(8)] [Section 232] [Entire Act]

Union of India - Subsection

Section 232(8)(ii) in The Companies Act, 2013

(ii)references to merging companies are in relation to a merger by absorption, to the transferor and transferee companies, and, in relation to a merger by formation of a new company, to the transferor companies;