Madhya Pradesh High Court
Jogendra Chourasia vs The State Of Madhya Pradesh on 22 June, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-19254-2018 (JOGENDRA CHOURASIA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 22-06-2018 Parties through their counsel. Case diary is available. As prayed by learned counsel for the applicant, list the matter on 28.06.2018.
e sh (RAJEEV KUMAR DUBEY) ad JUDGE Digitally signed by RANJEET Pr a AHIRWAL Date: 2018.06.22 18:55:25 +05'30' hy (ra) ad M of rt ou C h ig H