Section 67A(2) in West Bengal Industrial Disputes Rules, 1958
(2)Records of all other cases under the Act shall consist of only one file to be styled and marked File D which shall contain -(a)Order Sheet of the whole case ;(b)Original application and reply thereto, if any;(c)Deposition of witnesses examined ;(d)Documents admitted in evidence with a list thereof ;(e)Orders and decision.
