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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 91(2)(o) in The Andaman and Nicobar Islands Excise Regulation, 2012

(o)the manner of adjudication by an Adjudicating Officer under sub-section (2) of section 61 ;
(P)the guidelines for compounding under sub-section (3) and the manner in which the liquor, apparatus, vehicle or other material seized shall be disposed of under sub-section (4) of section 62;