Himachal Pradesh High Court
Satya Devi vs . Yash Pal & Anr. on 29 July, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Satya Devi vs. Yash Pal & anr.
.
Cr.MMO No. 668 of 2021.
29.07.2022 Present: Mr. Manoj Sharma, Advocate, vice Mr. Peeyush Verma, Advocate, for the petitioner.
Mr. Romesh Verma, Advocate, for the respondents.
As prayed on behalf of the petitioner, matter is adjourned for four weeks enabling learned counsel to go through the record.
List after four weeks.
July 29, 2022 (Vivek Singh Thakur),
(PK) Judge.
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