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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2) in Cotton Ginning and Pressing Factories (Tamil Nadu Amendment) Act, 1948

(2)The composition of an offence under sub-section (1) shall have the effect of an acquittal of the of fender, and if he is in custody, he shall be set at liberty.".