Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(2)(a) in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

(a)the licence shall not be transferable and shall be valid for the period specified therein;