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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(b) in The St. Thomas' School Act, 1923.

(b)[ the Vice-President of the to cheer of Calcutta;] [Clause (b) substituted by W.B. Act 27 of 1990.]