Manipur High Court
Mpsc vs A.Premila Devi & Ors on 17 September, 2020
Author: Chief Justice
Bench: Ramalingam Sudhakar, A.Bimol Singh
Item No.10
(Video Conferencing)
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WA No.4 of 2014
MPSC ....... Appellant
- Versus -
A.Premila Devi & ors. .... Respondents
BEFORE
HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR
HON'BLE MR.JUSTICE A.BIMOL SINGH
ORDER (ORAL)
17.9.2020 CJ In view of presence of Covid-19 in the Court premises and its protocol, steps are taken by the State Health Department to sanitize the Court premises and Court related campuses. In the interest of justice, the case stands adjourned to 28.9.2020.
JUDGE CHIEF JUSTICE
Opendro
Yumk Digitally signed
by Yumkham
ham Rother
Date: 2020.09.17
Rother 14:19:29 +05'30' WA No.41 of 2020Page 1