Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 604] [Entire Act] State of West Bengal - Subsection Section 604(2) in The Calcutta Municipal Corporation Act, 1980 (2)Before approving any such regulation, the State Government may modify it.[* * * * *] [Proviso to Sub-section (2) omitted by W.B. Act 6 of 1996.]
