Madras High Court
Lizthom Infrastructure Pvt vs The State Of Tamil Nadu on 19 March, 2021
Author: M.M.Sundresh
Bench: M.M.Sundresh, S.Ananthi
W.P.(MD)No.19988 of 2017
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 19.03.2021
CORAM:
THE HONOURABLE MR.JUSTICE M.M.SUNDRESH
AND
THE HONOURABLE MRS.JUSTICE S.ANANTHI
W.P.(MD)No.19988 of 2017
and
W.M.P.(MD)Nos.16265 & 16266 of 2017
Lizthom Infrastructure Pvt., Ltd.,
CIN : U45203MH2008PTC182630
Sidhi Vinayak Building,
2nd Floor, Plot No.29A, Palm Beach Road,
Sector 19-C, Vashi, Navi Mumbai – 400 705.
Rep. by Power Agent
Ms.Ginju Fathima : Petitioner
Vs.
1.The State of Tamil Nadu,
Rep. by the Commissioner & Secretary to Government,
Forests & Fisheries Department,
Fort St.George, Chennai – 09.
2.The District Committee under Section 2A
of the Tamil Nadu Preservation of Private Forest Act, 1949,
Rep. by the District Collector,
Kanyakumari District,
Nagercoil.
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http://www.judis.nic.in
W.P.(MD)No.19988 of 2017
3.The Assistant Director of Geology & Mining,
Kanyakumari District,
Nagercoil.
4.The District Collector,
Kanyakumari District,
Nagercoil. : Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India
seeking issuance of a Writ of Mandamus directing the 1st respondent to notify Act
8 of 2015 amending and introducing Sec.4A of the Tamil Nadu Preservation of
Private Forests Act 1949.
For Petitioner : Mr.Puhazh Gandhi
For Respondents : Mr.K.P.Krishnadoss,
Special Government Pleader
*****
ORDER
(Order of the Court was made by M.M.SUNDRESH, J.) When the matter is taken up for hearing today, the learned Counsel appearing for the Petitioner sought permission of this Court to withdraw this writ petition. He has also submitted a letter dated 02.03.2021 in this regard to the Registry.
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2. In view of the aforesaid submission and the letter dated 02.03.2021, this writ petition stands dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.
Index : Yes / No [M.M.S.,J.] [S.A.I.,J.] Internet : Yes 19.03.2021 gk To
1.The Commissioner & Secretary to Government, State of Tamil Nadu, Forests & Fisheries Department, Fort St.George, Chennai – 09.
2.The District Collector, The District Committee under Section 2A of the Tamil Nadu Preservation of Private Forest Act, 1949, Kanyakumari District, Nagercoil.
3.The Assistant Director of Geology & Mining, Kanyakumari District, Nagercoil.
4.The District Collector, Kanyakumari District, Nagercoil.
3/4http://www.judis.nic.in W.P.(MD)No.19988 of 2017 M.M.SUNDRESH, J.
AND S.ANANTHI, J.
gk W.P.(MD)No.19988 of 2017 and W.M.P.(MD)Nos.16265 & 16266 of 2017 19.03.2021 4/4 http://www.judis.nic.in