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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(2)(y) in The Standards Of Weights And Measures Act, 1976

(y)the form and manner in which, and the time within which, applications for inclusion of a name in the register of exporters and importers of weights and measures shall be made;