Section 16 in Tamil Nadu Dr. Ambedkar Law University Statutes
16. Representation of the University in other organisations. - The Vice-Chancellor shall be representative of the University on the Association of Indian Universities, Association of Commonwealth Universities and other similar bodies or other Association of India or abroad. In case, he/she is unable to attend the meetings, he/she may depute a person/officer of the University to represent the University at such meetings with the concurrence of the Chancellor if it is abroad.
