Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 39 in U.P. Revenue Code Rules, 2016 39. Administrative instructions (Section 41). - The State Government may from time to time issue administrative instructions for the effective implementation of the provisions of section 41.Chapter-VI Revision of Village Records
