Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in National Nursing and Midwifery Commission Rules, 2024 21. The other powers and functions of Commission. In addition to the powers and functions of the Commission specified in section 10 of the Act, the Commission shall-
