268. Appointment and promotion of warders within circle.
(1)The appointment, transfer and promotion, respectively, of warders within each circle, shall rest with the Superintendent of the Headquarters Jail of such circle.(2)When a permanent vacancy occurs in a circle among Head Warders, the Superintendent of the Headquarters Jail shall notify the fact to the Inspector-General of Prisons and at the same time recommend for promotion a warder from the circle. This recommendation will be considered by the Inspector-General along with the claims of other candidates eligible for promotion. The Inspector-General may direct the Superintendent to appoint to the vacancy the best man selected by him from any circle.(3)Transfer of Head Warders within the circle shall be made by the Superintendent of the Headquarters Jail.
