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State of Punjab - Section

Section 82 in Punjab Jail Manual, 1996

82.

The Superintendent shall report at once by telegram to be followed by a detailed report to the Inspector-General, as they occur -
(a)all serious breaches of jail discipline;
(b)every pase in which any prisoner escapes or attempts to escape or is recaptured or commits suicide or dies from or receives a serious injury;
(c)all outbreaks of epidemic disease, or disease which may be likely to assume an epidemic form, amongst the prisoners or officers of the jail, and the measures taken to prevent the spread thereof;
(d)all serious cases of overcrowding, and all such other matters as the Inspector-General may, from time to time in his discretion, by general or special order in that behalf, require to be so reported to him by the Superintendent.
(e)all deaths in jail custody together with immediate cause.