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Rajul Manoj Shah Alias Rajeshwari ... vs Kiranbhai Shakrabhai Patel on 4 August, 2023

Bench: Hrishikesh Roy, Pankaj Mithal

     ITEM NO.68                           COURT NO.9                SECTION III

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

        Petition(s) for Special Leave to Appeal (C)             No(s).5635/2023

     (Arising out of impugned final judgment and order dated     16-01-2023 in
     SCA No. 12701/2021 passed by the High Court Of Gujarat At Ahmedabad)

     RAJUL MANOJ SHAH ALIAS
     RAJESHWARI RASIKLAL SHETH                                              Petitioner(s)

                                                 VERSUS

     KIRANBHAI SHAKRABHAI PATEL & ANR.                                Respondent(s)


        IA No. 58883/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
        IA No. 58884/2023 - EXEMPTION FROM FILING O.T.)

     Date : 04-08-2023 This matter was called on for hearing today.

     CORAM :
                                 HON'BLE MR. JUSTICE HRISHIKESH ROY
                                 HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)              Mr. Ritin Rai, Sr. Adv.
                                    Mr. Shamik Shirishbhai Sanjanwala, AOR
                                    Mr. Kunal Vyas, Adv.
                                    Mr. Siddharth Srivastava, Adv.

     For Respondent(s)              Mr. Pradhuman Gohil, Adv.
                                    Mr. Narshadray A. Dave, Adv.
                                    Mrs. Taruna Singh Gohil, AOR
                                    Ms. Ranu Purohit, Adv.
                                    Ms. Nidhi Mittal, Adv.
                                    Mr. Alapati Sahithya Krishna, Adv.
                                    Mr. Rushabh N. Kapadia, Adv.
                                    Ms. Nidhi Mittal, Adv.

                                    Mr. Malak Manish Bhatt, AOR

                           UPON hearing the counsel the Court made the following

                                              O R D E R

The learned counsel for the parties submit that exchange of pleadings is complete in this case.

List the matter in the month of January 2024.

     [ DEEPAK JOSHI ]                                             [ KAMLESH RAWAT ]
       COURT MASTER                                             ASSISTANT REGISTRAR